Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(1) in Madurai-Kamaraj University Act, 1965 (1)[ The Secretary to Government in-charge of Education;] [Item (1) was inserted by section 6 (ii) of Tamil nadu Universities Laws (Amendment) Act, 1986 (Tamil Nadu No. 75 of 1986).]
