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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(8)(b) in The Himachal Pradesh National Law University Act, 2016

(b)convene the meetings of the Governing Council, the Executive Council, the Academic Council and shall perform all other acts, as may be necessary to give effect to the provisions of this Act;