Section 14B(3)(c) in The Gujarat Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 14B(3)] [Section 14B] [Entire Act]

State of Gujarat - Subsection

Section 14B(3)(c) in The Gujarat Value Added Tax Act, 2003

(c)dispatches the goods to his branch or his consigning agent out side the State or receives the goods from his branch situate out side the State or from consigning agent out side the State,

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State of Gujarat - Subsection

Section 14B(3)(c) in The Gujarat Value Added Tax Act, 2003