Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(4) in Public Debt (Annuity Deposit Certificates) Rules, 1966 (4)"Annuity Deposit Certificate" means the ten-year annuity deposit certificate referred to in clause (b) of sub-paragrpah (1) of paragraph 2 of the Annuity Deposit Scheme;
