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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(a) in The West Bengal Maintenance Of Public Order Act, 1972

(a)in sections 127 and 128 for the words "officer in charge of a police-station", the words "any police officer above the rank of Assistant Sub-Inspector of Police" shall be substituted ;