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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Union of India - Subsection

Section 234(9) in The Coal Mines Regulations, 2011

(9)The presence of inflammable gas shall be constantly monitored by an automatic on line gas detection, display system provided with audio visual alarm before commencement and during the welding or cutting operations and at all places within 30 metres distance of the site of cutting or welding.