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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(4)(e) in Assam Panchayat (Constitution) Rules, 1995

(e)The notice for reservations under this sub-rule shall be published on or before seven clear days from the date of submission of nominations. The copies of such notice shall be fixed respectively in the Goon Panchayat Office and the Block Development Office concerned.