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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(4) in The Meghalaya Maintenance Of Public Under (Autonomous Districts) Act

(4)The Chairman and the members of the Advisory Council shall for the purpose of this Act be deemed to be holding office within the meaning of sub-section (6) of Section 2 of the Indian Official Secrets Act, 1923.