Section 16(1)(b) in The Railways Act, 1989

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Union of India - Subsection

Section 16(1)(b) in The Railways Act, 1989

(b)all necessary bridges, tunnels, culverts, drains, water sources or other passages, over, under or by the sides of the railway, of such dimensions as will, in the opinion of the State Government, be sufficient at all times to convey water as freely from or to the lands lying near or affected by the railway as it was before the making of the railway or as nearly as possible.

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Union of India - Subsection

Section 16(1)(b) in The Railways Act, 1989