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[Cites 0, Cited by 0] [Section 273(3)] [Section 273] [Entire Act]

State of West Bengal - Subsection

Section 273(3)(a) in The West Bengal Motor Vehicles Rules, 1989

(a)submit the producer to such laboratory or workshop for test in such laboratory or workshop and by such person or to such other test by such person as the State Transport Authority may specify; and