Section 30(2) in Kerala Veterinary and Animal Sciences University Act, 2010
(2)The powers and functions of the Finance Council shall be,-(i)to prepare the budget estimate of the University and to review the accounts of expenditure and to make recommendations to the Management Council;(ii)to consider and make recommendations to the Management Council on the proposals for new expenditure on major works and purchases;(iii)to scrutinize re-appropriation statements and audit notes and make recommendations to the Management Council;(iv)to review the finance of the University and to suggest concurrent audit conducted wherever necessary;(v)to give advice and make recommendations to the Management Council on any other financial question affecting the affairs of the University.
