Patna High Court - Orders
Purushottam Sharma @ P.K. Sharma & Ors. vs State Of Bihar & Anr on 24 September, 2014
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
Patna High Court Cr.Misc. No.46052 of 2013 (3) dt.24-09-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.46052 of 2013
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Purushottam Sharma @ P.K. Sharma & Ors.
.... .... Petitioner/s
Versus
State of Bihar & Anr
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Rajesh Kumar Pathak
For the Opposite Party/s : Mr. Ansural Haque Sahara(App)
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
3 24-09-2014As prayed on behalf of the petitioner, list this case after Durga Puja holidays.
(Ashutosh Kumar, J) singh/-
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