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[Cites 0, Cited by 5] [Entire Act]

State of Tripura - Section

Section 4 in Tripura Public Demand Recovery Act, 2000

4. Requisition for certificate.

(1)When there is any arrear of public demand the PDRO concerned may send to the Certificate Officer
(2)Every such requisition shall be signed and verified by the concerned PDRO in such manner as may be prescribed.