Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Rajasthan - Subsection Section 63(a) in Rajasthan Excise Act, 1950 (a)sells or keeps, or exposes for sale, as Foreign Liquor any liquor which he knows or has reason to believe to have been manufactured from rectified spirit or Country Liquor; or
