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State of Assam - Section

Section 72 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

72.

A register should be maintained at each revenue station showing the date of arrival of all consignments of forest produce and the date of release and all Other necessary particulars. A trader may submit a copy of the arrival report of the consignment of forest produce giving the necessary details to the office of the Chief Forest Officer. The officer in charge of the revenue station will countersign this copy. The Chief Forest Officer should make use of these reports to check the accuracy of the entries in the register.