Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 292 in Nagaland Excise Rules 292. Closure of licensed premises on occurrence of riot. - All licensees shall close their premises on the occurrence of a riot or disturbance in the neighbourhood.Arrangement of premises for vend of intoxicants and signboards
