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Delhi High Court - Orders

Steel Authority Of India Ltd vs Psysteme Germany & Anr on 15 October, 2024

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~8
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 345/2019
                                       STEEL AUTHORITY OF INDIA LTD                                                           .....Appellant
                                                                            Through:                 Mr. Sharat Kapoor, Mr. Shubh
                                                                                                     Kapoor, Ms. Bhavyam Garg,
                                                                                                     Advocates.
                                                                            versus

                                       PSYSTEME GERMANY & ANR                                                              .....Respondents
                                                   Through: None.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                            ORDER

% 15.10.2024

1. One of the issues which would arise for consideration would be whether the learned Single Judge was justified in what is termed to be a modification of the original Award. We bear in mind the reference which has been made by the Supreme Court to a larger Bench for considering the issues which arise from the judgment in NHAI vs. M. Hakeem [(2021) 9 SCC 1]. That reference was made in Gayatri Balasamy vs. M/s ISG Novasoft Technologies Limited [SLP (C) No. 15336-15337/2021] and is yet to be answered.

2. Awaiting the outcome of that reference, let this appeal be re- notified for 09.01.2025.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

OCTOBER 15, 2024/vp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2024 at 14:45:24