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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(b) in A.P. Private Medical/dental Unaided Non-Minority Professional Institutions (Admissions Into Post Graduate Medical / Dental Courses/ Super Speciality Courses) Rules, 2013

(b)Super Speciality Admissions: - Calling for interviews. - The college shall scrutinize applications received and prepare a list on the basis of the individual cumulative performance in the Post Graduate (MD/MS) University Examination and display the eligible list of the candidates in the college notice board and their respective colleges website indicating the date and time of the interview to be attended by the respective candidates.