Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Assam - Subsection Section 17(b) in The Assam Muslim Marriages And Divorces Registration Act, 1935 (b)for regulating the attendance of Muslim Registrars at the celebration of marriages, and their remuneration for such attendance;
