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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958

(1)The term of office of the Sarvodaya Panchayatdars shall, save as otherwise expressly provided, be three years from the first April to the end of 31st March (financial year).