Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(1)(a) in The Maharashtra Fiscal Responsibility and Budgetary Management Rules, 2006 (a)Any significant change in accounting standards, policies and practices affecting or likely to affect the computation of prescribed fiscal indicators.