Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act] Union of India - Subsection Section 8(5)(a) in The Packaged Commodities (Regulation) Order, 1975 (a)the statistical average of the quantity contained in the sample packages checked by the authorised person is less than the quantity declared on the package; or