Section 35 in Chhattisgarh Minor Mineral Rules, 2015
35. Acknowledgement of application.
(1)Where an application for the grant or renewal of a Quarry Lease is delivered personally, its receipt shall be acknowledged forthwith and where such application is received by registered post; and in other cases, the receipt shall be acknowledged within three days of the receipt.(2)The receipt of every of such application shall be acknowledged under Form-Ill.
