Supreme Court - Daily Orders
M/S Caravel Shipping Services Pvt. Ltd. vs M/S Premier Sea Foods Exim Pvt. Ltd. on 20 October, 2016
Bench: Dipak Misra, Amitava Roy
ITEM NO.3 COURT NO.4 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
19222-19223/2016
(Arising out of impugned final judgment and order dated 14/06/2016
in RP No. 135/2016 08/09/2015 in OPC No. 522/2013 14/06/2016 in OPC
No. 522/2013 passed by the High Court of Kerala at Ernakulam)
M/S CARAVEL SHIPPING SERVICES PVT. LTD. Petitioner(s)
VERSUS
M/S PREMIER SEA FOODS EXIM PVT. LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 20/10/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Ms. Liz Mathew, AOR
Mr. M.F. Philip, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice returnable within two weeks.
Dasti, in addition, is permitted.
List the matter on 21.11.2016.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA(Gulshan Kumar Arora) (H.S. Parasher) Date: 2016.10.21 16:04:12 IST Reason: Court Master Court Master