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Punjab-Haryana High Court

Jagtar Singh Hawara vs Ut Of Chandigarh Etc on 20 September, 2012

Author: M.M.S. Bedi

Bench: M.M.S. Bedi

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                      CRM-M-38518-2011 (O&M).
                      Date of decision: September 20, 2012.

JAGTAR SINGH HAWARA
                                                      ..... Petitioner

                 Versus

UT OF CHANDIGARH ETC
                                                  ..... Respondents

CORAM:           HON'BLE MR. JUSTICE M.M.S. BEDI

PRESENT          Mr.Dilpreet Singh, Advocate,
                 for the petitioner.
                 Mr.Sukant Gupta, APP for U.T., Chandigarh.
M.M.S. BEDI, J. (ORAL)

In view of FIR having been registered against Rakesh Kumar and others, counsel for the petitioner does not press this petition.

Disposed of as not pressed.

(M.M.S. BEDI) September 20, 2012. JUDGE rka