Punjab-Haryana High Court
Jagtar Singh Hawara vs Ut Of Chandigarh Etc on 20 September, 2012
Author: M.M.S. Bedi
Bench: M.M.S. Bedi
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-38518-2011 (O&M).
Date of decision: September 20, 2012.
JAGTAR SINGH HAWARA
..... Petitioner
Versus
UT OF CHANDIGARH ETC
..... Respondents
CORAM: HON'BLE MR. JUSTICE M.M.S. BEDI
PRESENT Mr.Dilpreet Singh, Advocate,
for the petitioner.
Mr.Sukant Gupta, APP for U.T., Chandigarh.
M.M.S. BEDI, J. (ORAL)
In view of FIR having been registered against Rakesh Kumar and others, counsel for the petitioner does not press this petition.
Disposed of as not pressed.
(M.M.S. BEDI) September 20, 2012. JUDGE rka