Supreme Court - Daily Orders
The Executive Engineer vs Vijayadevi Navalkishore Bhartia on 20 March, 2023
Bench: Dinesh Maheshwari, Sanjay Kumar
ITEM NO.18 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).2324/2023
(Arising out of impugned final judgment and order dated 27-09-2022
in FA No. 541/2007 passed by the High Court Of Judicature At Bombay
At Nagpur)
THE EXECUTIVE ENGINEER Petitioner(s)
VERSUS
VIJAYADEVI NAVALKISHORE BHARTIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.46308/2023-EXEMPTION FROM FILING
O.T. and IA No.46305/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 2892/2023 (IX)
(FOR ADMISSION and I.R.)
SLP(C) No. 2753/2023 (IX)
(FOR ADMISSION and I.R.)
Date : 20-03-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Uday B. Dube, AOR
Mr. Kaustubh Dube, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) No.6490 of 2022.
(GAGANDEEP SINGH CHADHA) (RANJANA SHAILEY) SENIOR PERSONAL ASSISTANT Signature Not Verified COURT MASTER (NSH) Digitally signed by Neetu Khajuria Date: 2023.03.20 18:27:47 IST Reason: