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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(5)(f) in The Prevention of Food Adulteration Rules, 1955

(f)[ IS 11704 [***] [Inserted by G.S.R. 105(E), dated 22nd February, 1994 (w.e.f. 22-4-1994) and corrected by G.S.R. 611(E), dated 9th August, 1994.] [Specification for Ethylene Acrylic Acid (EAA) copolymer].