Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Tripura - Subsection Section 99(1) in Tripura Municipal Act, 1994 (1)No portion of any building or boundary wall shall be erected Restriction on or added to within such street alignment as the Municipality may decide.
