Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Odisha - Subsection Section 112(b) in Grama Panchayats Rules, 1968 (b)The Director shall cause such notice to be published in the Official Gazette and in such manner as he may deem fit within the local limits of such area subject to control of the Grama Sasan;
