Madhya Pradesh High Court
Narendra Singh Yadav vs The State Of Madhya Pradesh on 25 August, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 42031 of 2022 (NARENDRA SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 25-08-2023 List this matter along with M.Cr.C.No.43162 of 2022.
(SANJEEV S KALGAONKAR) JUDGE Rks Signature Not Verified Signed by: RAM KUMAR SHARMA Signing time: 26/08/2023 12:11:45 PM