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Madhya Pradesh High Court

Narendra Singh Yadav vs The State Of Madhya Pradesh on 25 August, 2023

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 42031 of 2022 (NARENDRA SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 25-08-2023 List this matter along with M.Cr.C.No.43162 of 2022.

(SANJEEV S KALGAONKAR) JUDGE Rks Signature Not Verified Signed by: RAM KUMAR SHARMA Signing time: 26/08/2023 12:11:45 PM