Supreme Court - Daily Orders
Sou. Shubhangi Nikhil Erandole vs Nikhil Siddappa Erandole on 22 November, 2019
ITEM NO.86 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Transfer Petition(s)(Civil) No(s). 2525/2019
SOU. SHUBHANGI NIKHIL ERANDOLE Petitioner(s)
VERSUS
NIKHIL SIDDAPPA ERANDOLE Respondent(s)
(IA No.160769/2019-STAY APPLICATION
IA No. 160766/2019 - EXEMPTION FROM FILING O.T.)
Date : 22-11-2019 These matters were called on for hearing today.
For Petitioner(s)
Mr. Charudatta Vijayrao Mahindrakar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appeared for the petitioner when called.
Spare copy has not been filed.
Registry to process the matter for listing before the Hon’ble Judge in Chamber for orders.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2019.11.28 10:54:50 IST Reason: