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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(1) in Bihar Preservation and Improvement of Animals Act, 1955

(1)Nothing contained in this Chapter shall apply to a bull dedicated in good faith to a religious purpose in accordance with any religious usage or custom;Provided the bull belongs to the prescribed breed and is approved by the prescribed authority.