Supreme Court - Daily Orders
M/S. Godrej Sara Lee Ltd. vs The Excise And Taxation Officer Cum ... on 5 August, 2015
ITEM NO.99 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 5393/2010
M/S. GODREJ SARA LEE LTD. Appellant(s)
VERSUS
EXCISE & TXN.OFFR-CUM-ASSNG.AUTH.& ORS. Respondent(s)
(with office report)
Date : 05/08/2015 This appeal was called on for hearing today.
For Appellant(s) Mr.Afsar Nabi,adv.
Mr. Rajiv Tyagi,Adv.
For Respondent(s)
Mr. Kamal Mohan Gupta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for the appellant has already filed the statement of case. Ld.counsel for the respondents has failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.08.06 16:53:42 IST Reason: