Himachal Pradesh High Court
Madan Verma vs . State Of H.P. on 5 July, 2023
Author: Virender Singh
Bench: Virender Singh
Madan Verma vs. State of H.P. .
Cr.M.P(M) No. 1662 of 2023 05.07.2023 Present: Mr. Anirudh Sharma, Advocate for the applicant.
Mr. Mohinder Zaraick, Addl. A.G with Mr. Tejasvi Sharma, Addl. A.G, Mr. H.S. Rawat, Addl. A.G, Ms. Avni Kochhar, Dy. A.G and Ms. Leena Guleria, Dy. A.G for respondent-State.
Notice. Ms. Leena Guleria, learned Deputy Advocate General appears and waives service of notice on behalf of the respondent.
Reply, if any, be filed within a week. List on 14th July, 2023.
July 05, 2023 ( Virender Singh )
(naveen) Judge
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