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State of Tamilnadu - Section

Section 47 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

47.

The inspection commission shall submit its report to the Registrar within 10 days after the inspection. The commission shall point out in the report lacunae, if any, in the fulfilment of the conditions to be satisfied and also advise on the possibilities of rectification by the management within a given time not exceeding three months.