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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Himachal Pradesh - Subsection

Section 75(2)(q) in Himachal Pradesh Private Forests Act, 1954

(q)the items to be included as revenue and items to be included as expenditure in the account mentioned in section 43 and the manner, in which such account shall be prepared; and