Supreme Court - Daily Orders
Abdul Rehman Nevar vs Bmtc Central Office on 6 November, 2020
Author: Mohan M. Shantanagoudar
Bench: Mohan M. Shantanagoudar
ITEM NO.6 Court 9 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 44971/2020, in Petition(s) for Special Leave to Appeal (C)
No(s). 27498/2016
ABDUL REHMAN NEVAR Petitioner(s)
VERSUS
BMTC CENTRAL OFFICE & ANR. Respondent(s)
(only I.A. No. 44971/2020 will be listed in Chamber Court.
IA No. 44971/2020 - ADDITION / DELETION / MODIFICATION PARTIES)
Date : 06-11-2020 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
[IN CHAMBER]
For Petitioner(s) Mr. Anirudh Sanganeria, AOR
For Respondent(s) Mr. S. N. Bhat, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for deletion of the name of Respondent No.2 from the array of parties is allowed. The name of Respondent No.2 is deleted from the array of parties at the risk of the petitioner.
(GULSHAN KUMAR ARORA) (R.S. NARAYANAN)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2020.11.06
17:07:12 IST
Reason: