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State of Bihar - Section

Section 28 in Patna University Act, 1976

28. The Departmental Council.

(1)There shall be a Departmental Council for each University Department and each college consisting of the following members, namely: -
(i)the Head of the Department;
(ii)all teachers of the Department;
(iii)two students one to be nominated by the Vice-Chancellor and the other to be nominated by the Head of the Department for each academic year.
(2)The Departmental Council shall, from time to time, review the activities of the Department and suggest measures for improvement.
(3)This Council shall meet at least thrice in a year on dates to be fixed by the Head of the Department. In between its two meetings, there shall not be an interval of more than three months.