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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(6) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(6)Every ballot paper which is not rejected under this Rule shall be counted as one valid vote :Provided that no cover containing tendered ballot papers shall be opened and no such paper shall be counted.