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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Maan Kumar vs . State Of H.P. & Others. on 18 October, 2022

Bench: Sabina, Sushil Kukreja

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Maan Kumar vs. State of H.P. & others.

CWP No.7795 of 2021 18.10.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for respondent No.1/State.

Ms. Suchitra Sen, Advocate, for respondent No.2.

Learned Additional Advocate General seeks time to file reply on behalf of respondent No.1.

List again on 13.12.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 19/10/2022 20:04:02 :::CIS