Himachal Pradesh High Court
Maan Kumar vs . State Of H.P. & Others. on 18 October, 2022
Bench: Sabina, Sushil Kukreja
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Maan Kumar vs. State of H.P. & others.
CWP No.7795 of 2021 18.10.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No.1/State.
Ms. Suchitra Sen, Advocate, for respondent No.2.
Learned Additional Advocate General seeks time to file reply on behalf of respondent No.1.
List again on 13.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 19/10/2022 20:04:02 :::CIS