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[Cites 0, Cited by 0] [Section 65] [Entire Act]

NCT Delhi - Subsection

Section 65(c) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(c)check the muster roll and satisfy himself that every prisoner is present or accounted for; and satisfy himself generally that everything is in proper order. He shall enter a report, of his inspection in his journal, noting therein the state of the clothing, cleanliness, numerical strength and other matters of importance relating to the prisoners.