Section 4 in Rajasthan Prisoners Open Air Camp Rules, 1972
4. Eligibility for admission to Open Camps.
- A prisoner shall be eligible for admission to an Open Air Camp, if-(a)He does not fall within any of the categories specified in rule 3 above.(b)He has been regularly performing his scheduled task in the Jail Factory or in Jail Service.(c)He has served one third term of his substantive sentence including remission.
