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State of Assam - Section

Section 2 in The Assam Enhanced Police Disciplinary Powers Act, 1950

2. General superintendence and control of the Assam Police Battalion.

- The general superintendence and control of the Assam Police Battalion shall be exercised by such persons or authority as the State Government may appoint in this behalf, designated as the "Commandant of Assam Police Battalion" and in the exercise of such superintendence and the control of the person or authority so appointed shall be governed by the Police Act, 1861 (Act 5 of 1861).