Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Himachal Pradesh - Subsection Section 79(8) in Himachal Pradesh Waqf Rules, 2016 (8)In case of division, between the members of the Tribunal decision of the majority of the members of the Tribunal shall prevail.
