Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(a) in The Punjab Stamp Rules, 1934

(a)Local depots. - (i) Stamps up to the probable demand of one week with cash and opium combined to a value not exceeding Rs. 5,000; or
(ii)a total value of Rs. 15,000 for stamps, cash and opium whichever is less;
(iii)[ - ] [Omitted vide Haryana Government Notification dated 16.2.1990.]