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NCT Delhi - Section

Section 72 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

72. Deputy Superintendent to be responsible for property and money entrusted to him.

- The Deputy Super intendant shall render an account, on his removal or transfer, of all Government and other property and money entrusted to his care. He shall see that all storerooms are clean, neatly arranged and protected as far as possible from vermin, birds, insects and the weather. The Deputy Superintendent shall be responsible for all stores, etc. not of pertaining to the manufactory Department, and shall similarly render an account of them.