Allahabad High Court
State Of U.P. & Others vs Tejpal & Others on 6 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- FIRST APPEAL DEFECTIVE No. -- 694 of 1996 Petitioner :- State Of U.P. 8: Others Respondent :- Tejpal & Others Petitioner Counsel :- P. Gaur Hon'ble Sanjay Misra,J.
Learned Standing Counsel appearing for the appellant prays for and is granted three weeks' time to supply the correct address of respondents no. 1, 2 and 3.
Order Date :- 6.1.2010 Lbm/--