Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 26 in Rajasthan Tax Board Regulations, 2017

26. Custody of records.

- The Registrar shall have the custody of records of the Tax Board and exercise such powers in this regard including weeding out of the old records as may he assigned to him by the Chairperson of the Tax Board, from time to time.