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Supreme Court - Daily Orders

Pallavi Ambarish Kapadia vs Central Bureau Of Investigation on 24 August, 2023

Bench: Bela M. Trivedi, Dipankar Datta

     ITEM NO.104                                      COURT NO.15                  SECTION II-B

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

                                         Criminal Appeal No. 1365/2011

     PALLAVI AMBARISH KAPADIA                                                  Appellant(s)

                                                          VERSUS

     CENTRAL BUREAU OF INVESTIGATION & ANR.                                   Respondent(s)

     Date : 24-08-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI
                             HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Appellant(s)
                                          Ms. Sheena Taqui, Adv.
                                          Ms. Akansha Saini, Adv.
                                          Mr. Shiv Vinayak Gupta, Adv.
                                          Mrs. Bina Gupta, AOR

     For Respondent(s)
                                          Mr. Rajan Kumar Chourasia, Adv.
                                          Mr. Praneet Pranav, Adv.
                                          Mr. P.V. Yiogeswaran, Adv.
                                          Mr. Veer Vikrant Singh, Adv.
                                          Mr. Arvind Kumar Sharma, AOR

                                          Ms. Swati Ghildiyal, AOR
                                          Ms. Devyani Bhatt, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Subject to orders of Hon’ble the Chief Justice, list the matter before a Bench wherein one of us (Hon’ble Bela M. Trivedi, J.) is not a member.

(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS Signature Not Verified ASSISTANT REGISTRAR Digitally signed by Deepak Guglani Date: 2023.08.24 18:21:02 IST Reason: