Supreme Court - Daily Orders
Pallavi Ambarish Kapadia vs Central Bureau Of Investigation on 24 August, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.104 COURT NO.15 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No. 1365/2011
PALLAVI AMBARISH KAPADIA Appellant(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION & ANR. Respondent(s)
Date : 24-08-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s)
Ms. Sheena Taqui, Adv.
Ms. Akansha Saini, Adv.
Mr. Shiv Vinayak Gupta, Adv.
Mrs. Bina Gupta, AOR
For Respondent(s)
Mr. Rajan Kumar Chourasia, Adv.
Mr. Praneet Pranav, Adv.
Mr. P.V. Yiogeswaran, Adv.
Mr. Veer Vikrant Singh, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Swati Ghildiyal, AOR
Ms. Devyani Bhatt, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Subject to orders of Hon’ble the Chief Justice, list the matter before a Bench wherein one of us (Hon’ble Bela M. Trivedi, J.) is not a member.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS Signature Not Verified ASSISTANT REGISTRAR Digitally signed by Deepak Guglani Date: 2023.08.24 18:21:02 IST Reason: