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State of Assam - Section

Section 159 in Instructions Relating to Liquor

159. Rewards to police officers.

- Payments of rewards to police officers including village police shall be made either by money order at the expense of the payees or through the Superintendent of Police. In the latter case the amount will be sent in cash with the necessary receipt forms and/or the acquittance roll to the Superintendent with a request for disbursement. The latter will sign the certificate at the foot of the acquittance roll. Any amount not distributed by him within 30 days, will be returned to the Excise Office with the brief reason for non-distribution.